24. Conditions subject to which licence may be granted.
- A licence for a warehouse or workshop shall be subject to the following conditions and such other conditions as may be prescribed in this behalf, namely:-(a)that the warehouse or workshop shall at all times be open to inspection by such officer or officers, being member or members of a fire brigade, as may be appointed by the Director;(b)that no article referred to in clause (h) of section 2 shall he made, prepared, dried or treated in any manner on the top or roof of any building constituting or forming part of a warehouse or workshop;(c)that no part of a warehouse shall be used as a residence and that no person shall be allowed-(i)to bring into such warehouse any match boxes or match sticks or any artificial light not duly and thoroughly protected; or(ii)to smoke within such warehouse, while inflammable article is stored therein.
