Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 27(4)] [Section 27] [Entire Act] State of Kerala - Subsection Section 27(4)(b) in Kerala Forest Act, 1961 (b)the exercise of any right continued under section 17 or created by grant or contract in the~manner described in section 22 :