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[Cites 0, Cited by 0] [Section 102(1)] [Section 102] [Entire Act]

State of Assam - Subsection

Section 102(1)(a) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(a)The minimum qualifications for an architect shall be the qualifications as prescribed for in the Architects Act, 1972 for registration with the Council of Architects.