Madhya Pradesh High Court
R.S.Sehgal vs Jnkvv., Jabalpur on 9 November, 2023
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 6289 of 2001 (R.S.SEHGAL Vs JNKVV., JABALPUR) Dated : 09-11-2023 Parties through their counsel.
Learned counsel for the petitioner prays for and is granted two weeks time to argue the matter.
List the matter in the week commencing 11.12.2023.
(VINAY SARAF) JUDGE irfan Signature Not Verified Signed by: MOHD IRFAN SIDDIQUI Signing time: 11/9/2023 6:05:45 PM