Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] NCT Delhi - Subsection Section 9(iv) in The Delhi Police (Appointment & Recruitment) Rules, 1980 (iv)A panel shall be drawn up of selected candidates on the basis of existing and anticipated vacancies. This panels shall be valid till the next recruitment is held.
