Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Assam - Subsection

Section 44(1) in The Gauhati University Act, 1947

(1)The University shall establish and maintain dig teaching and non-teaching staff ratio and 1.5 progressively. In order to establish this teaching and non-beaching staff ratio the against sanctioned vacant post and also shall not initiate for reemployment of any retired persons upon their retirement without taking prior approval of the State Government.-