Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Entire Act]

State of Assam - Section

Section 44 in The Gauhati University Act, 1947

44. [ University to maintain teaching and non-teaching staff ratio. [Inserted by Assam ACt No. 8 of 2013, dated 20.5.2013.]

(1)The University shall establish and maintain dig teaching and non-teaching staff ratio and 1.5 progressively. In order to establish this teaching and non-beaching staff ratio the against sanctioned vacant post and also shall not initiate for reemployment of any retired persons upon their retirement without taking prior approval of the State Government.-
(2)The University shall not take any decision or adopt any new rule or scheme which may involve further outflow of fund from the State Exchequer.]