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[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of Assam - Subsection

Section 92(b) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(b)for concrete buildings and structures reference to be made to BIS code on evaluation and seismic strengthening for retrofitting of RCC buildings under preparation at present.