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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(1)(a) in Andhra Pradesh Right of Children to Free and Compulsory Education Rules, 2010

(a)The special training shall be based on specially designed, age appropriate learning material, approved by the academic authority specified in section 29(1) of the Act.