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Himachal Pradesh High Court

Om Prakash vs . Hrtc & Anr. on 21 March, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

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Om Prakash vs. HRTC & anr.

CWP No.3285/2021

A 21.3.2022 Present: Ms. Abhilasha Kaundal, Advocate, for the petitioner.

Mr. Aman Parth Sharma, Advocate vice counsel for the respondents.

Learned vice counsel for the respondent states that respondent has filed Review Petition, which is yet to be registered. Accordingly, list the matter on 11th April, 2022.

( Tarlok Singh Chauhan) Judge ( Chander Bhusan Barowalia ) Judge 21st March, 2022 (CS) ::: Downloaded on - 21/03/2022 20:15:17 :::CIS