Himachal Pradesh High Court
Om Prakash vs . Hrtc & Anr. on 21 March, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
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CWP No.3285/2021A 21.3.2022 Present: Ms. Abhilasha Kaundal, Advocate, for the petitioner.
Mr. Aman Parth Sharma, Advocate vice counsel for the respondents.
Learned vice counsel for the respondent states that respondent has filed Review Petition, which is yet to be registered. Accordingly, list the matter on 11th April, 2022.
( Tarlok Singh Chauhan) Judge ( Chander Bhusan Barowalia ) Judge 21st March, 2022 (CS) ::: Downloaded on - 21/03/2022 20:15:17 :::CIS