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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Odisha - Subsection

Section 30(f) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(f)If the last date indicated in the Bill for payment of the amount is a Sunday or other public holiday, the amount may be paid on the succeeding working day.