Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(2) in The Rajasthan Soil and Water Conservation Rules, 1966 (2)At the Panchayat-ghar, and at such other place/s if any, as the Collector may consider appropriate in such village/s or town/s as are comprised in the notified area,
