Section 4 in The Rajasthan Soil and Water Conservation Rules, 1966
4. Proclamation of orders section 4 and admission of claims for compensation.
- Upon the publication of the order under section 4, the Collector shall cause to be published a proclamation in Form 2 by affixing a copy thereof :-(1)On the Notice Board in the Office of the Collector Sub-Divisional Officer, Vikas Adhikari and the Tehsildar concerned.(2)At the Panchayat-ghar, and at such other place/s if any, as the Collector may consider appropriate in such village/s or town/s as are comprised in the notified area,
