Section 3 in The Merchant Shipping (Examination of Engine Drivers of Sea-Going Ships) Rules, 1973
3. Certificate of competency.
- The certificate of competency (hereinafter referred to as the certificate) as engine driver of sea-going ships shall be as follows: -(a)Steam certificate entitling the holder to serve as engine driver in sea-going steamships;(b)Motor certificate entitling the holder to serve as engine driver in sea-going motor ships which are propelled by diesel (internal combustion) engines;(c)Combined Steam and Motor certificate entitling the holder to serve as engine driver in sea-going steam as well as motor ships.
