Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(c) in The Merchant Shipping (Examination of Engine Drivers of Sea-Going Ships) Rules, 1973 (c)Combined Steam and Motor certificate entitling the holder to serve as engine driver in sea-going steam as well as motor ships.
