Himachal Pradesh High Court
Unknown vs Jaswant Singh V. Hrtc on 4 August, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
CWPOA No. 1403 of 2020 4.8.2023 Present: Mr. Narender Sharma, Advocate, for the petitioner.
Mr. Vikas Rajput, Advocate, for respondents No. 1 and 2.
Mr. Nishant Khidtta, Advocate, for respondents No.4 to 9.
of Mr. M.L. Sharma, Advocate, for respondent No.14.
As prayed for, list on 10.8.2023. rt August 4, 2023 (Sandeep Sharma), Judge manjit ::: Downloaded on - 04/08/2023 20:42:25 :::CIS