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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(99) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(99)"road/street level or grade" means the officially established elevation or grade of the centerline of street upon which a plot fronts, and if there is no officially established grade, the existing grade of street at its mid-point;