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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(d) in The Himachal Pradesh Fruit Nurseries Registration and Regulation Act, 2015

(d)"designated agency" for the purpose of sections 10, 13 and 16 means Dr. Y.S. Parmar University of Horticulture and Forestry, Nauni, Solan;