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State of Himachal Pradesh - Section

Section 2 in The Himachal Pradesh Fruit Nurseries Registration and Regulation Act, 2015

2. Definitions.

- In this Act, unless there is anything repugnant in the subject or context,-
(a)"Appellate Authority" means the Director of Horticulture, Himachal Pradesh, appointed by the State Government;
(b)"bud wood bank" means earmarked progeny trees and fruit trees maintained for taking scion wood or any other propagule for further multiplication in the nursery;
(c)"competent authority" means an authority appointed by the State Government, by notification, to perform the functions under this Act;
(d)"designated agency" for the purpose of sections 10, 13 and 16 means Dr. Y.S. Parmar University of Horticulture and Forestry, Nauni, Solan;
(e)"Director" means the Director of Horticulture, Himachal Pradesh;
(f)"hardened" means tissue culture raised plants adapted to outdoor conditions;
(g)"farmer's variety" means a variety which has been cultivated and evolved by the farmer in his field;
(h)"fruit nursery" means bud wood bank or propagation unit or tissue culture unit where plants are regularly propagated and sold for transplantation;
(i)"inspecting officer" means any officer authorized by the Director of Horticulture, Himachal Pradesh for the purpose of inspection of fruit nurseries;
(j)"notification" means a notification issued by the State Government and published in the Official Gazette;
(k)"nurseryman" means any individual or agency engaged in the production and sale of plant material from the fruit nursery;
(l)"Official Gazette" means the Rajpatra, Himachal Pradesh;
(m)"plant material" or "propagule" means any propagation material used in raising the plant and includes bud wood or scions, rootstocks, cuttings and seed etc.;
(n)"prescribed" means prescribed by rules made under this Act;
(o)"rootstock" means the horticulture plant or part thereof on which any horticulture plant has been budded or grafted;
(p)"scion" or "bud wood" means the part of the plant which is used for grafting or budding a rootstock or a tree;
(q)"State Government" means the Government of Himachal Pradesh; and
(r)"tissue culture" means propagation of identical clones from plant parts under aseptic conditions on culture medium in the laboratory.