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[Cites 0, Cited by 0] [Section 90] [Entire Act]

Union of India - Subsection

Section 90(1) in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

(1)Daily at reveille one jawan each of the Guard from both the countries hoist their National Flag. While hoisting National Flag the Indian Jawan shall stand under counter parts 'National Flag and the Jawan from the other side shall stand under Indian National Flag.