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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(2) in The U.P. Advertisements Tax Act, 1981

(2)It shall come into force on such [date] [ En forced on 1st March, 1983, Vide Notification No. XXX-E-B-6(8)/78, dated 13th Jan., 1983, published in U.P. Gazette, (Extra) dated 17th Jan., 1983] as the State Government may, by notification, appoint in this behalf and different dates may be so appointed for different provisions of this Act, or for different areas of the State.