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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(11) in The Orissa Co-operative Societies Rules, 1965

(11)[ Such other designation as the Government may, by notification, specify from time to time;] [Inserted by Orissa Gazette Extraordinary No.500, dated 23.4.1997.]