Section 5 in The Orissa Co-operative Societies Rules, 1965
5. Designation of persons appointed to assist the Registrar of Cooperative Societies.
- The persons appointed to assist the Registrar under Sub-Section (1) of Section 3 shall have any of the following designation, namely :-(1)Additional Registrar of Co-operative Societies.(2)Joint Registrar of Co-operative Societies.(3)Deputy Registrar of Co-operative Societies.(4)[* * *] [Deleted by Orissa Gazette Extraordinary No.500, dated 23.4.1997.](5)[* * *] [Deleted by Orissa Gazette Extraordinary No.500, dated 23.4.1997.](6)[* * *] [Deleted by Orissa Gazette Extraordinary No.500, dated 23.4.1997.](7)Assistant Registrar [of Co-operative Societies] [Added by Orissa Gazette Extraordinary No.500, dated 23.4.1997.](8)[* * *] [Deleted by Orissa Gazette Extraordinary No.500, dated 23.4.1997.](9)[* * *] [Deleted by Orissa Gazette Extraordinary No.500, dated 23.4.1997.](10)[* * *] [Deleted by Orissa Gazette Extraordinary No.500, dated 23.4.1997.](11)[ Such other designation as the Government may, by notification, specify from time to time;] [Inserted by Orissa Gazette Extraordinary No.500, dated 23.4.1997.]
