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[Cites 0, Cited by 0] [Section 100(11)] [Section 100] [Entire Act]

State of Maharashtra - Subsection

Section 100(11)(b) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(b)canvass or otherwise interfere or use his influence in connection with, or take part in, any election to the Committee otherwise than in the discharge of any duties assigned to him officially.