Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Goa - Section

Section 14 in The Goa Sewerage System and Sanitation Services Management Rules, 2010

14. Composition and functions of Technical Committee.

(1)'Technical Committee' shall consist of following members, namely:-
1. Chief Engineer, P.W.D. in-charge of Sewerage and SanitationServices -Chairperson
2. Director of Health Services, Government of Goa -Member
3. Chairman, Goa State Pollution Control Board -Member
4. A member who is considered as an expert in the subject in theopinion of the Chairperson -Member
5. Superintending Surveyor of Works P.W.D. will function as -MemberSecretary.
The Technical Committee shall advise the Government on measures to be taken for improvement of sewerage system and sanitation services in the best interests of public. It will also decide the terms and conditions for taking over the sewerage and sanitation facilities developed by other bodies as provided in terms of section 6 of the Act.