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[Section 14]
[Entire Act]
State of Goa - Subsection
Section 14(1) in The Goa Sewerage System and Sanitation Services Management Rules, 2010
| 1. | Chief Engineer, P.W.D. in-charge of Sewerage and SanitationServices | -Chairperson |
| 2. | Director of Health Services, Government of Goa | -Member |
| 3. | Chairman, Goa State Pollution Control Board | -Member |
| 4. | A member who is considered as an expert in the subject in theopinion of the Chairperson | -Member |
| 5. | Superintending Surveyor of Works P.W.D. will function as | -MemberSecretary. |