Himachal Pradesh High Court
Mohan Lal Mehta vs . State Of H.P And on 31 May, 2022
Bench: Sabina, Satyen Vaidya
Mohan Lal Mehta vs. State of H.P and .
others CWP No. 289 of 2022 31.05.2022 Present: Mr. Vikas Mishra, Advocate on behalf of Mr. Vikas Singh Chauhan, Advocate for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General for respondents No. 1 to 5.
Mr. Rangil Singh, Advocate for respondent r No. 6.
Learned counsel for the petitioner seeks time to file rejoinder.
List again on 11th October, 2022.
( Sabina ) Acting Chief Justice May 31, 2022 ( Satyen Vaidya ) (naveen) Judge ::: Downloaded on - 31/05/2022 20:11:46 :::CIS