Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Kerala - Subsection Section 23(8) in Kerala Factories Rules, 1957 (8)The markings as above shall be accurate, that is to say, at no temperature between 10 and 50 degrees the indicator readings shall be in error by more than one nineth of a degree."
