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State of Madhya Pradesh - Section

Section 8 in The M.P. Janapada Panchayat (Budget Estimates) Rules, 1997

8. Preparation of Panchayat-wise break up of programmes by the Chief Executive Officer.

- The Chief Executive Officer shall, in consultation with the extension officer concerned and the village level workers prepare a further Panchayat-wise break up of the programmes including supplies etc., lo be communicated to the Gram Panchayat before the 15th January of each year.