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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(2) in Andhra Pradesh Orphanages and other Charitable Homes (Supervision and Control) Rules, 1999

(2)The quorum for passing a resolution of the Managing Committee shall be not less than three members and the resolutions of the Managing Committee shall be recorded in writing and communicated to all its members.