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State of Andhra Pradesh - Section

Section 16 in Andhra Pradesh Orphanages and other Charitable Homes (Supervision and Control) Rules, 1999

16. Management of the Recognised Homes.

(1)The affairs of every recognised Home shall be managed by a Managing Committee consisting of not less than five members and the Managing Committee shall appoint a member thereof or any other person to be the Manager of the Home to run day to day administration of the Home.
(2)The quorum for passing a resolution of the Managing Committee shall be not less than three members and the resolutions of the Managing Committee shall be recorded in writing and communicated to all its members.