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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(3) in Orissa State Youth Welfare Board Rules, 1996

(3)The District Council for promotion of Youth Welfare shall also function as the local Management Committee of the Youth Hostels within the District. The Secretary, Orissa State Branch of the Youth Hostel Association of India shall be invited to the meetings of the local management Committee.Youth Festivals and State Awards