Section 1(3) in Karnataka Special Tax on Entry of Certain Goods Act, 2004
(3)It shall come into force on such [date] [The Act has come into force on 20th September 2004, vide Notification No. FD 133 CET 2004 dated 20-9-2004 (Karnataka Gazette Extraordinary No. 1033, Dated 20-9-2004.)] as the Government may, by notification, appoint and different dates may be appointed for different provisions of this Act.
