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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Madhya Pradesh - Subsection

Section 44(2) in The M.P. Maa Sharda Devi Mandir Adhiniyam, 2002

(2)Every order made under sub-section (1) shall be laid on the Table of the Legislative Assembly.The Schedule[See Section 3 (1)]