Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Sikkim - Subsection Section 14(a) in Sikkim Shops and Commercial Establishments Act, 1983 (a)in the case of employee in a commercial establishment engaged in any manufacturing process, interval for rest shall be at least half an hour; and
