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State of Rajasthan - Section

Section 44A in The Rajasthan Agricultural Produce Markets Rules, 1963

44A. [ Honorarium. [Inserted by Notification No. F. 4(77)/Agriculture/Group-2/2003, dated 23.3.2007-Rajasthan Gazette, Extraordinary, Part IV-C(I), dated 27.3.2007, p. 129(1), vide G.S.R. 78 = 2007 RSCS/Part II/P. 549/H. 484.]

- The Chairman of Market Committee shall be paid Honorarium as per rates mentioned below:-
(a)in Special Class and 'A' Class Market Rs. 2000/- per month Committee
(b)in 'B', 'C' and 'D' Class Market Rs. 1000/-per month Committee]