Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44A] [Entire Act] State of Rajasthan - Subsection Section 44A(b) in The Rajasthan Agricultural Produce Markets Rules, 1963 (b)in 'B', 'C' and 'D' Class Market Rs. 1000/-per month Committee]
