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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(3) in The West Bengal Minorities Development And Finance Corporation Act, 1995

(3)The conditions of appointment, and the scales of pay, of the officers and other employees of the Corporation shall,-
(a)as respects the Managing Director, the General Manager and the Chief Accounts Officer, be such as may be prescribed; and
(b)as respects the other officers and employees, be such as may, subject to the approval of the State Government, be determined by regulations made under this Act.