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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(3)(b) in The West Bengal Minorities Development And Finance Corporation Act, 1995

(b)as respects the other officers and employees, be such as may, subject to the approval of the State Government, be determined by regulations made under this Act.