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[Cites 0, Cited by 0] [Section 17(7)] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(7)(i) in Bihar Minerals (Concession, Prevention of Illegal Mining, Transportation & Storage) Rules, 2019

(i)Mine Closure Plan- Every mine shall have Mine Closure Plan which shall be of two types -Progressive Mine Closure Plan; and Final Mine Closure Plan.