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Union of India - Section

Section 203 in The Coal Mines Regulations, 2017

203. Inspections after shot-firing.

(1)After a shot has been fired, the shot-firer shall not enter or allow any other person to enter the place until the atmosphere in the area is free from dust, smoke or fumes:Provided that the shot-firer shall before any other person enters the place, make a careful examination and with his assistants, if any, make the place safe.
(2)No other person shall enter the place, and where guards have been posted they shall not be withdrawn, until the examination has been made and the place has been declared safe in all respects.
(3)In the case of opencast working, after shots have been fired, an all-clear signal shall be given except in the case of a misfire.