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[Cites 0, Cited by 0] [Section 203] [Entire Act]

Union of India - Subsection

Section 203(1) in The Coal Mines Regulations, 2017

(1)After a shot has been fired, the shot-firer shall not enter or allow any other person to enter the place until the atmosphere in the area is free from dust, smoke or fumes:Provided that the shot-firer shall before any other person enters the place, make a careful examination and with his assistants, if any, make the place safe.