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[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of West Bengal - Subsection

Section 85(2)(a) in The West Bengal Factories Rules, 1958

(a)Under the group from which he has been transferred-
(i)the date and actual time of finishing work in the group or relay, and
(ii)the group or relay to which he has been transferred, and