Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of West Bengal - Subsection

Section 85(2) in The West Bengal Factories Rules, 1958

(2)Where a child is transferred from one group to another, or from one relay to another the following particulars of his transfer shall be entered against his name:
(a)Under the group from which he has been transferred-
(i)the date and actual time of finishing work in the group or relay, and
(ii)the group or relay to which he has been transferred, and
(b)under the group to which he has been transferred
(i)the date and actual time of commencing work in the group or relay, and
(ii)the group or relay from which he has been transferred.