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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Devi Singh & Others vs . Ramaki Devi & Another. on 16 June, 2023

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Devi Singh & others Vs. Ramaki Devi & another.

.

RSA No. 245 of 2004 16.6.2023 Present: Ms.Ankita, Advocate, vice Ms.Rachana Kuthiala, Advocate, for appellants No. 1, 2(b), 2(c), 3 and 4.

Appellant No. 2(a) stands deleted vide order dated 20.6.2019.

Mr.Ajay Sharma, Senior Advocate, alongwith Ms.Kavita Kajal, Advocate, for respondent No. 1.

None for respondent No. 2.

RSA No. 245 of 2004 Power of Attorney on behalf of appellant No. 3 as well as respondent No. 1 be filed within two weeks.

CMP No. 17648 of 2022 One more, but last opportunity of three weeks, as prayed, is granted to file reply to the application.

List for consideration on 18th July, 2023.

(Vivek Singh Thakur), Judge.

16th June, 2023 (Keshav) ::: Downloaded on - 16/06/2023 20:35:41 :::CIS .

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