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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Devi Singh & Ors. vs . Ramki Devi & Anr. on 17 March, 2023

Author: Virender Singh

Bench: Virender Singh

Devi Singh & Ors. vs. Ramki Devi & Anr.

.

RSA No. 245 of 2004 17.03.2023 Present: Ms. Amita Chandel, Advocate, vice Ms. Garima Kuthiala, Advocate, for the appellants.

Mr. Ajay Sharma, Senior Advocate, with Mr. Atharv Sharma, Advocate, for respondent No.1.

CMP No. 17648 of 2022 Learned counsel for respondent No.1 prays for and is granted two weeks' further time to file reply.

List before the appropriate Bench on 31.03.2023.

(Virender Singh) Judge March 17, 2023 (Vinod) ::: Downloaded on - 17/03/2023 20:38:51 :::CIS