Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 182] [Entire Act] State of Tamilnadu - Subsection Section 182(5) in Tamil Nadu Co-operative Societies Rules, 1988 (5)No associate member of any society shall be refused admission as a member of any sugar mill only for the reason that he is an associate member of any other society.
