Himachal Pradesh High Court
Tula Ram Jain vs . Onkar Chand & Anr. on 27 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Tula Ram Jain Vs. Onkar Chand & Anr.
RSA No. 615/2009.
27.03.2023 Present: Mr. Hitender Verma, Advocate, for the appellant.
None for respondent No. 1.
Mr. B.N. Sharma and Mr. Raj Kumar Negi, Addl. AGs with Ms. Leena Guleria, Dy. AG, for respondent No. 2.
Learned counsel for the appellant prays for an adjournment on the ground that arguing counsel is not available today.
As prayed, list after four weeks.
( Sushil Kukreja ) Judge 27th March, 2023 (raman) ::: Downloaded on - 27/03/2023 20:36:44 :::CIS