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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(4) in The Central Silk Board Silkworm Seed Regulations, 2010

(4)The Secretary shall give a fifteen days' notice of an ordinary meeting and five days' notice of a special meeting to the members specifying therein the time and the place of meeting and the business to be transacted thereat.