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Union of India - Section

Section 3 in The Central Silk Board Silkworm Seed Regulations, 2010

3. Meetings of Committee.

(1)The Committee shall meet at least once in six months.
(2)A special meeting of the committee may be convened by the Chairperson on the request of at least three members of the Committee.
(3)The date and place of the meeting shall be determined by the Chairperson.
(4)The Secretary shall give a fifteen days' notice of an ordinary meeting and five days' notice of a special meeting to the members specifying therein the time and the place of meeting and the business to be transacted thereat.
(5)A notice for the meeting may be given through messenger or by registered post.
(6)No subject matter other than that for which the notice is given shall be considered at that meeting except with the permission of the Chairman.Provided that the Chairperson may permit the discussion on such other subject matter only if at least ten days prior notice has been given by the member.